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Delhi High Court - Orders

Sawhney Rubber Industries vs Workmen on 10 October, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~2(SB) to 24 (SB)
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                  W.P.(C) 3014/2010
                                         SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates.

                                                                                      versus
                                                WORKMEN                                                                         ..... Respondents
                                                                                      Through:                Mr. R.P. Sharma, Advocate.
                                                                                                              (M:9868249612)
                                                                                                              Ms. Urvi Mohan, Advocate.
                                                                                                              (M:7718992441)
                                    3(SB)                 WITH
                                    +                     W.P.(C) 4773/2019
                                          SAWHNEY RUBBER INDUSTRIES                    ..... Petitioner
                                                          Through: Mr Anurag Lakhotia and Mr. Udit
                                                                      Dwivedi, Advocates
                                                          versus
                                          JAWAHAR PRASAD                               ..... Respondent
                                                          Through: Mr. R.P. Sharma, Advocate.
                                    4(SB)                 WITH
                                    +                     W.P.(C) 6064/2020
                                          SAWHNEY RUBBER INDUSTRIES                    ..... Petitioner
                                                          Through: Mr Anurag Lakhotia and Mr. Udit
                                                                      Dwivedi, Advocates
                                                          versus
                                          SH. VINOD PRASHAD                            ..... Respondent
                                                          Through: Mr. R.P. Sharma, Advocate.
                                    5(SB)                 WITH
                                    +          W.P.(C) 6065/2020 & CM APPL. 8664/2021
                                          SAWHNEY RUBBER INDUSTRIES                         ..... Petitioner
                                                          Through: Mr Anurag Lakhotia and Mr. Udit
                                                                 Dwivedi, Advocates
                                                          versus
                                          SH. ANIL PRASAD                                ..... Respondent
                                                          Through: Mr. R.P. Sharma, Advocate.
                                    6(SB)                 WITH




                                    W.P.(C) 3014/2010 & connected matters                                                            Page 1 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 12:45:07
                                     +                      W.P.(C) 6066/2020
                                          SAWHNEY RUBBER INDUSTRIES                        ..... Petitioner
                                                           Through: Mr Anurag Lakhotia and Mr. Udit
                                                                      Dwivedi, Advocates
                                                           versus
                                          SH. SHANKAR PASWAN                             ..... Respondent
                                                           Through: Mr. R.P. Sharma, Advocate.
                                    7(SB)                  WITH
                                    +           W.P.(C) 6067/2020 & CM APPL.8919/2021
                                          SAWHNEY RUBBER INDUSTRIES                        ..... Petitioner
                                                           Through: Mr Anurag Lakhotia and Mr. Udit
                                                                      Dwivedi, Advocates
                                                           versus
                                          SH. JITENDRA NATH                              ..... Respondent
                                                           Through: Mr. R.P. Sharma, Advocate.
                                    8(SB)                  WITH
                                    +          W.P.(C) 6068/2020 & CM APPL.8667/2021
                                          SAWHNEY RUBBER INDUSTRIES                         ..... Petitioner
                                                           Through: Mr Anurag Lakhotia and Mr. Udit
                                                                      Dwivedi, Advocates
                                                           versus
                                          SH. RAMAYAN YADAV                                ..... Respondent
                                                           Through: Mr. R.P. Sharma, Advocate.
                                    9(SB)                  WITH
                                    +                      W.P.(C) 6069/2020
                                          SAWHNEY RUBBER INDUSTRIES                        ..... Petitioner
                                                           Through: Mr Anurag Lakhotia and Mr. Udit
                                                                      Dwivedi, Advocates
                                                           versus
                                          SH CHINTU KUMAR                             ..... Respondent
                                                           Through: Mr. R.P. Sharma, Advocate.
                                    10(SB)                 WITH
                                    +           W.P.(C) 6070/2020 & CM APPL.9292/2021
                                          SAWHNEY RUBBER INDUSTRIES                   ..... Petitioner
                                                           Through: Mr Anurag Lakhotia and Mr. Udit
                                                                      Dwivedi, Advocates
                                                           versus
                                          PRATAP SINGH                                ..... Respondent




                                    W.P.(C) 3014/2010 & connected matters                                                  Page 2 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 12:45:07
                                                          Through: Mr. R.P. Sharma, Advocate.
                                    11(SB)               WITH
                                    +               W.P.(C) 6071/2020 & CM APPL. 9295/2021
                                         SAWHNEY RUBBER INDUSTRIES                  ..... Petitioner
                                                         Through: Mr Anurag Lakhotia and Mr. Udit
                                                                    Dwivedi, Advocates
                                                         versus
                                         SH. PRAMOD KUMAR                           ..... Respondent
                                                         Through: Mr. R.P. Sharma, Advocate.
                                    12(SB)               WITH
                                    +                    W.P.(C) 6201/2020
                                         SAWHNEY RUBBER INDUSTRIES                  ..... Petitioner
                                                         Through: Mr Anurag Lakhotia and Mr. Udit
                                                                    Dwivedi, Advocates
                                                         versus
                                         SH. RAM CHARAN                             ..... Respondent
                                                         Through: Mr. R.P. Sharma, Advocate.
                                    13(SB)               WITH
                                    +      W.P.(C) 6510/2020 & CM APPL.8668/2021
                                         SAWHNEY RUBBER INDUSTRIES                  ..... Petitioner
                                                         Through: Mr Anurag Lakhotia and Mr. Udit
                                                                    Dwivedi, Advocates
                                                         versus
                                         SH. KRISHAN KANT JHA                       ..... Respondent
                                                         Through: Mr. R.P. Sharma, Advocate.
                                    14(SB)               WITH
                                    +      W.P.(C) 6523/2020 & CM APPL.8669/2021
                                         SAWHNEY RUBBER INDUSTRIES                  ..... Petitioner
                                                         Through: Mr Anurag Lakhotia and Mr. Udit
                                                                    Dwivedi, Advocates
                                                         versus
                                         SH. OM PRAKASH.                            .... Respondent
                                                         Through: Mr. R.P. Sharma, Advocate.
                                    15(SB)               WITH
                                    +                    W.P.(C) 6524/2020
                                         SAWHNEY RUBBER INDUSTRIES                  ..... Petitioner
                                                         Through: Mr Anurag Lakhotia and Mr. Udit
                                                                    Dwivedi, Advocates




                                    W.P.(C) 3014/2010 & connected matters                                                  Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 12:45:08
                                                        versus
                                         SH. KRISHAN KUMAR                        ..... Respondent
                                                       Through: Mr. R.P. Sharma, Advocate.
                                    16(SB)             WITH
                                    +                  W.P.(C) 6525/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. KRISHNA PANDIT                       ..... Respondent
                                                       Through: Mr. R.P. Sharma, Advocate.
                                    17(SB)             WITH
                                    +                  W.P.(C) 7962/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. GAYA PRASAD                          ..... Respondent
                                                       Through: Ms. Urvi Mohan, Advocate.
                                    18(SB)             WITH
                                    +                  W.P.(C) 7963/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. LAL CHAND                            ..... Respondent
                                                       Through: Ms. Urvi Mohan. Advocate.
                                    19(SB)             WITH
                                    +                  W.P.(C) 7964/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. NARAYAN SINGH                        ..... Respondent
                                                       Through: Ms. Urvi Mohan, Advocate.
                                    20(SB)             WITH
                                    +                  W.P.(C) 7966/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner




                                    W.P.(C) 3014/2010 & connected matters                                                  Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 12:45:08
                                                                                       Through:                Mr Anurag Lakhotia and Mr. Udit
                                                                                                              Dwivedi, Advocates
                                                       versus
                                         SH. JEET BAHADUR                         ..... Respondent
                                                       Through: Ms. Urvi Mohan, Advocate.
                                    21(SB)             WITH
                                    +                  W.P.(C) 7967/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. CHANDER PRAKASH PATHAK               ..... Respondent
                                                       Through: Ms. Urvi Mohan, Advocate.
                                    22(SB)             WITH
                                    +                  W.P.(C) 7969/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. ARJUN PANDIT                         ..... Respondent
                                                       Through: Ms. Urvi Mohan, Advocate.
                                    23(SB)             WITH
                                    +                  W.P.(C) 7984/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. MANOJ KUMAR                          ..... Respondent
                                                       Through: Ms. Urvi Mohan, Advocate.
                                    24(SB)             AND
                                    +                  W.P.(C) 7985/2020
                                         SAWHNEY RUBBER INDUSTRIES                ..... Petitioner
                                                       Through: Mr Anurag Lakhotia and Mr. Udit
                                                                  Dwivedi, Advocates
                                                       versus
                                         SH. AVDESH SHAH                          ..... Respondent
                                                       Through: Ms. Urvi Mohan, Advocates.




                                    W.P.(C) 3014/2010 & connected matters                                                          Page 5 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 12:45:08
                                                 CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 10.10.2023

1. This hearing has been done through hybrid mode.

2. These matters were last heard substantially on 1st December, 2021, when the matter was made part-heard. After the said date, the matters have not been heard substantially and either the matters could not reach or counsels for the parties have sought adjournments. Accordingly, considering that currently this Court is holding the IP Division and the Company Court rosters, it is not possible to retain these matters as part-heard.

3. List on 6th November, 2023 before Roster Bench.

4. Interim orders to continue.

PRATHIBA M. SINGH, J.

OCTOBER 10, 2023 Rahul/ks W.P.(C) 3014/2010 & connected matters Page 6 of 6 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 12:45:09