Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 28 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011 28. All such officers who will fully fail to discharge their duties prescribed under this Scheme shall be liable for disciplinary action.
