Section 87(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 87(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)till the Executive Council is constituted, the teachers of the University may be appointed by the Advisory Committee referred to in sub-section (2) of Section 86 with the approval of the Chancellor on the recommendation of the Selection Committee consisting of the following persons, namely :

(i)the Vice-Chancellor,

(ii)a nominee of I he Chancellor,

(iii)three experts to be appointed out of a panel of experts drawn by the Advisory Committee.

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State of Gujarat - Subsection

Section 87(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003