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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(3)(c) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(c)In case the tender finally accepted is not the lowest of the tenders received, the Panchayat Samiti shall record the reason for accepting the tender other than the lowest one.