Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18 in The Orissa Industrial Housing Act, 1966 18. Moneys to be deposited in treasury. - All moneys realised under this Act 3hall be deposited to the credit of the State Government in Government treasury.
