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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(5) in Rajasthan Para-medical Council Regulations, 2014

(5)The Registrar shall appoint two inspectors for the inspection, from the panel of Inspectors, at random. The Inspectors, so appointed, shall submit inspection report to the Registrar in Form-5 separately within 15 days of the appointment. If any Inspector fails to submit his inspection report within time specified above, the Registrar may appoint another Inspector.