Central Administrative Tribunal - Delhi
Ms. Preeti Yadav vs Delhi Subordinate Services Selection ... on 6 September, 2013
CENTRAL ADMINISTRATIVE TRIBUNAL PRINCIPAL BENCH T.A. No. 55/2013 C.W.P. No.5285/2013 New Delhi, this the 6th day of September, 2013. HONBLE MR. V. AJAY KUMAR, MEMBER (J) HONBLE MR. V.N. GAUR, MEMBER (A) Ms. Preeti Yadav, D/o Shri Shiv Narayan Yadav, H.No. 189, Gram Sabha, Pooth Kalan (Extn.), Delhi-110086. .. Applicant (By Advocate : Shri Naresh K. Daksh) Versus Delhi Subordinate Services Selection Board (DSSSB), (Govt. of NCT of Delhi), FC-18, Institutional Area, Karkardooma, (Near Railway Reservation Center), Delhi-110092 (Through its Secretary). .. Respondent (By Advocate : None) ORDER (ORAL)
Mr. V. Ajay Kumar, Member (J) The learned counsel for the applicant seeks to withdraw the O.A. with a liberty to file a fresh one, if he still aggrieves, on a future date.
2. Accordingly, the OA is dismissed as withdrawn with a liberty as aforesaid. No order as to costs.
(V.N. GAUR) (V. AJAY KUMAR) MEMBER (A) MEMBER (J) /Jyoti/