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Central Administrative Tribunal - Delhi

Ms. Preeti Yadav vs Delhi Subordinate Services Selection ... on 6 September, 2013

      

  

  

 CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH

T.A. No. 55/2013
C.W.P. No.5285/2013

New Delhi, this the 6th day of September, 2013.

HONBLE MR. V.  AJAY KUMAR, MEMBER (J)
HONBLE MR. V.N. GAUR, MEMBER (A)


Ms. Preeti Yadav,
D/o Shri Shiv Narayan Yadav,
H.No. 189, Gram Sabha,
Pooth Kalan (Extn.),
Delhi-110086.							.. Applicant

(By Advocate : Shri Naresh K. Daksh)

Versus

Delhi Subordinate Services Selection Board (DSSSB),
(Govt. of NCT of Delhi),
FC-18, Institutional Area, Karkardooma,
(Near Railway Reservation Center),
Delhi-110092
(Through its Secretary).					.. Respondent

(By Advocate : None)

ORDER (ORAL)

Mr. V. Ajay Kumar, Member (J) The learned counsel for the applicant seeks to withdraw the O.A. with a liberty to file a fresh one, if he still aggrieves, on a future date.

2. Accordingly, the OA is dismissed as withdrawn with a liberty as aforesaid. No order as to costs.

 (V.N. GAUR)						 (V.  AJAY KUMAR)
MEMBER (A)						      MEMBER (J)

/Jyoti/