Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Meghalaya - Subsection Section 11(e) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019 (e)the Regulatory Board shall have a permanent office with adequate staff with Headquarters at Shillong;
