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Madhya Pradesh High Court

Kailash Kumar Thakkar vs The State Of Madhya Pradesh on 11 May, 2022

Author: Chief Justice

Bench: Ravi Malimath

                                                             1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                              BEFORE
                                              HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                           CHIEF JUSTICE
                                                                 &
                                        HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                      ON THE 11th OF MAY, 2022

                                                WRIT PETITION No. 12594 of 2017

                                        Between:-
                                   1.   KAILASH KUMAR THAKKAR S/O LATE
                                        SHYAMLAL THAKKAR, AGED ABOUT 47 YEARS,
                                        OCCUPATION:       GUEST       FACULTY
                                        (ENVIRONMENT    STUDY)   GOVERNMENT
                                        KUSUM COLLEGE, SEONI MALWA, (MADHYA
                                        PRADESH)

                                   2.   SUNIL   KUMAR      SHARMA    S/O   SHRI
                                        R.N.SHARMA, AGED ABOUT 30 YEARS,
                                        OCCUPATION: GUEST FACULTY (COMPUTER
                                        APPLICATION) GOVT. KUSUM COLLEGE, SEONI
                                        MALWA (MADHYA PRADESH)

                                   3.   PUSHKAR RAJ MALVIYA S/O SHRI MAHENDRA
                                        KUMAR MALVIYA, AGED ABOUT 29 YEARS,
                                        OCCUPATION: GUEST FACULTY (COMPUTER
                                        APPLICATION) GOVT. KUSUM COLLEGE, SEONI
                                        MALWA (MADHYA PRADESH)

                                   4.   PRADHUMAN SINGH RAGHUVANSHI S/O SHRI
                                        MOHAN SINGH RAGHUVANSHI, AGED ABOUT
                                        30  YEARS, OCCUPATION: GUEST FACULTY
                                        (COMPUTER) GOVT. KUSUM COLLEGE, SEONI
                                        MALWA (MADHYA PRADESH)

                                   5.   PRITI MALVIYA D/O SHRI N.P.MALVIYA, AGED
                                        ABOUT    29   YEARS, OCCUPATION: GUEST
                                        FACULTY (UDMITA VIKAS) GOVT. KUSUM
                                        COLLEGE, SEONI MALWA (MADHYA PRADESH)

                                   6.   KU. NEHA YADAV D/O SHRI S.C.YADAV, AGED
                                        ABOUT    30  YEARS, OCCUPATION: GUEST
                                        FACULTY (HOME SCIENCE) GOVT. KUSUM
Signature Not Verified
  SAN
                                        COLLEGE, SEONI MALWA (MADHYA PRADESH)

Digitally signed by PREM SHANKAR
MISHRA                             7.   KU.  PURVA RAGHUVANSHI    D/O  DHRI
                                        GHANSHYAM RAGHUVANSHI, AGED ABOUT 25
Date: 2022.05.18 12:24:28 IST
                                                                    2
                                           Y E A R S , OCCUPATION:   GUEST FACULTY
                                           (MATHS) GOVT. KUSUM COLLEGE, SEONI
                                           MALWA (MADHYA PRADESH)

                                   8.      SUNIL KUMAR MEHRA S/O SHRI KISHORILAL
                                           MEHRA, AGED ABOUT 37 YEARS, OCCUPATION:
                                           GUEST FACULTY (HINDI) GOVT. KUSUM
                                           COLLEGE, SEONI MALWA (MADHYA PRADESH)

                                                                                                  .....PETITIONERS
                                           (BY SHRI D.K. KHARE - ADVOCATE)

                                           AND

                                   1.      THE STATE OF MADHYA PRADESH THR. ITS
                                           PRINCIPAL SECRETARY DEPARTMENT OF
                                           HIGHER EDUCATION MANTRALAYA VALLABH
                                           BHAWAN (MADHYA PRADESH)

                                   2.      PRINCIPAL/ SCHIV JAN BHAGIDARI SAMITI
                                           KUSUM COLLEGE GOVT. KUSUM COLLEGE,
                                           SEONI MALWA (MADHYA PRADESH)

                                   3.      UNIVERSITY GRANTS COMMISSION THROUGH
                                           ITS DEPUTY SECRETARY BAHADUR SHAH
                                           ZAFAR MARG (DELHI)

                                                                                                .....RESPONDENTS
                                           (SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR
                                           RESPONDENT NO.1 AND SMT. NIRMALA NAYAK - ADVOCATE
                                           FOR RESPONDENT NO.3)

                                         This petition coming on for admission this day, Hon'ble Shri Justice
                                   Ravi Malimath, Chief Justice passed the following:
                                                                       ORDER

The subject matter that arises for consideration in this petition is similar to the one considered by this Court in the order dated 26.04.2022 passed in Writ Petition No.6159 of 2022 and connected matters. Hence, both counsels submit that the matter can be disposed off by following the aforesaid order.

Signature Not Verified

In view of the aforesaid, the writ petition is disposed off in terms of the SAN order dated 26.04.2022 passed by this Court in W.P. No.6159 of 2022 and Digitally signed by PREM SHANKAR MISHRA Date: 2022.05.18 12:24:28 IST connected matters.

3

Pending interlocutory application is also disposed off.





                                         (RAVI MALIMATH)                    (PURUSHAINDRA KUMAR KAURAV)
                                           CHIEF JUSTICE                                JUDGE
                                   psm




Signature Not Verified
  SAN




Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.05.18 12:24:28 IST