Madhya Pradesh High Court
Kailash Kumar Thakkar vs The State Of Madhya Pradesh on 11 May, 2022
Author: Chief Justice
Bench: Ravi Malimath
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 11th OF MAY, 2022
WRIT PETITION No. 12594 of 2017
Between:-
1. KAILASH KUMAR THAKKAR S/O LATE
SHYAMLAL THAKKAR, AGED ABOUT 47 YEARS,
OCCUPATION: GUEST FACULTY
(ENVIRONMENT STUDY) GOVERNMENT
KUSUM COLLEGE, SEONI MALWA, (MADHYA
PRADESH)
2. SUNIL KUMAR SHARMA S/O SHRI
R.N.SHARMA, AGED ABOUT 30 YEARS,
OCCUPATION: GUEST FACULTY (COMPUTER
APPLICATION) GOVT. KUSUM COLLEGE, SEONI
MALWA (MADHYA PRADESH)
3. PUSHKAR RAJ MALVIYA S/O SHRI MAHENDRA
KUMAR MALVIYA, AGED ABOUT 29 YEARS,
OCCUPATION: GUEST FACULTY (COMPUTER
APPLICATION) GOVT. KUSUM COLLEGE, SEONI
MALWA (MADHYA PRADESH)
4. PRADHUMAN SINGH RAGHUVANSHI S/O SHRI
MOHAN SINGH RAGHUVANSHI, AGED ABOUT
30 YEARS, OCCUPATION: GUEST FACULTY
(COMPUTER) GOVT. KUSUM COLLEGE, SEONI
MALWA (MADHYA PRADESH)
5. PRITI MALVIYA D/O SHRI N.P.MALVIYA, AGED
ABOUT 29 YEARS, OCCUPATION: GUEST
FACULTY (UDMITA VIKAS) GOVT. KUSUM
COLLEGE, SEONI MALWA (MADHYA PRADESH)
6. KU. NEHA YADAV D/O SHRI S.C.YADAV, AGED
ABOUT 30 YEARS, OCCUPATION: GUEST
FACULTY (HOME SCIENCE) GOVT. KUSUM
Signature Not Verified
SAN
COLLEGE, SEONI MALWA (MADHYA PRADESH)
Digitally signed by PREM SHANKAR
MISHRA 7. KU. PURVA RAGHUVANSHI D/O DHRI
GHANSHYAM RAGHUVANSHI, AGED ABOUT 25
Date: 2022.05.18 12:24:28 IST
2
Y E A R S , OCCUPATION: GUEST FACULTY
(MATHS) GOVT. KUSUM COLLEGE, SEONI
MALWA (MADHYA PRADESH)
8. SUNIL KUMAR MEHRA S/O SHRI KISHORILAL
MEHRA, AGED ABOUT 37 YEARS, OCCUPATION:
GUEST FACULTY (HINDI) GOVT. KUSUM
COLLEGE, SEONI MALWA (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI D.K. KHARE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
PRINCIPAL SECRETARY DEPARTMENT OF
HIGHER EDUCATION MANTRALAYA VALLABH
BHAWAN (MADHYA PRADESH)
2. PRINCIPAL/ SCHIV JAN BHAGIDARI SAMITI
KUSUM COLLEGE GOVT. KUSUM COLLEGE,
SEONI MALWA (MADHYA PRADESH)
3. UNIVERSITY GRANTS COMMISSION THROUGH
ITS DEPUTY SECRETARY BAHADUR SHAH
ZAFAR MARG (DELHI)
.....RESPONDENTS
(SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND SMT. NIRMALA NAYAK - ADVOCATE
FOR RESPONDENT NO.3)
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
The subject matter that arises for consideration in this petition is similar to the one considered by this Court in the order dated 26.04.2022 passed in Writ Petition No.6159 of 2022 and connected matters. Hence, both counsels submit that the matter can be disposed off by following the aforesaid order.
Signature Not VerifiedIn view of the aforesaid, the writ petition is disposed off in terms of the SAN order dated 26.04.2022 passed by this Court in W.P. No.6159 of 2022 and Digitally signed by PREM SHANKAR MISHRA Date: 2022.05.18 12:24:28 IST connected matters.
3Pending interlocutory application is also disposed off.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
psm
Signature Not Verified
SAN
Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.05.18 12:24:28 IST