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[Cites 0, Cited by 0] [Section 72(5)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(5)(e) in The Employees' Provident Funds Scheme, 1952

(e)[ The payment may be made to the person, to whom payment is to be made, through electronic or digital funds transfer system of any Scheduled commercial bank or any post office.] [Substituted by Notification No. G.S.R. 436(E), dated 4.5.2017 (w.e.f. 2.9.1952).]