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[Cites 0, Cited by 1] [Section 162(2)] [Section 162] [Entire Act]

State of Gujarat - Subsection

Section 162(2)(b) in Gujarat Panchayats Act, 1961

(b)subject to the control, of the district panchayat, discharge duties and perform functions, in respect of matters which by or under this Act are not expressly imposed conferred on any committee, presiding officer or any officer of the district panchayat;