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State of Uttarakhand - Section

Section 141 in Uttarakhand Co-Operative Societies Act, 2003

141. Borrowings from Govt. & other financial institutions.

- Notwithstanding anything contained in this Act, the Bank, may borrow money from the State Government or Govt. of India or National Bank for Agricultural and Rural Development & other financial institutions, as may be approved by the Trustee.