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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(6) in The Orissa Local Fund Service Rules, 1975

(6)The Selection Board shall for the purpose of appointment to different cadres in the service prepare lists of eligible candidates arranged in order of merit and forward the same to the Director, Municipal Administration for allotment of different Urban Local Bodies.