Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 62] [Section 7] [Entire Act] Union of India - Subsection Section 7(iii) in The Prevention Of Food Adulteration Act, 1954 (iii)any article of food for the sale of which a license is prescribed, except in accordance with the conditions of the license;
