Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 39 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 39. Implementation of orders in appeal: - The authority which made the order appealed against shall give effect to the orders passed by the appellate authority.Part - VII Revision And Review
