Section 81 in The Customs Act, 1962

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Union of India - Section

Section 81 in The Customs Act, 1962

81. Regulations in respect of baggage.

- The Board may make regulations,-

(a)providing for the manner of declaring the contents of any baggage;

(b)providing for the custody, examination, assessment to duty and clearance of baggage;

(c)providing for the transit or transhipment of baggage from one customs station to another or to a place outside India.

Goods imported or exported by post