Section 117(1)(v) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

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State of Uttar Pradesh - Subsection

Section 117(1)(v) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(v)hats, bazars and melas, except hats, bazars and melas held on lands to which the provisions of Clauses (a) to (c) of sub-section (1) of Section 18 apply or on sites and areas referred to in Section 9; and

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State of Uttar Pradesh - Subsection

Section 117(1)(v) in The U.P. Zamindari Abolition and Land Reforms Act, 1950