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Union of India - Section

Section 189 in The Navy (Pay And Allowances) Regulations, 1966

189. For apprehension of prisoners of war.

- The person who apprehends or gives information which leads to the apprehension of a prisoner of war who has escaped from a prisoner-of-war camp, or from any authorised place of employment, segregation, or detention, or who has effected his escape while travelling, shall receive a reward of twenty rupees and such reward shall be payable by the Commanding Officer in charge of the camp to which the prisoner of war is first brought after apprehension.Awards