Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(3) in Punjab Public Distribution System (Licensing and Control) Order, 2003 (3)A fair price shop owner shall provide the relevant extract of the records maintained by him to the beneficiary on payment of rupees ten only; and
