Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Maharashtra - Subsection Section 27(2) in Maharashtra Housing and Area Development Act, 1976 (2)in sub-section (2) of section 25, for the words "President" the word "Chairman" and for the word "Vice-President" the word "Vice-Chairman" shall be substituted;
