Supreme Court - Daily Orders
Ajit Singh Tomar vs Pacl Limited on 9 August, 2024
Bench: Pamidighantam Sri Narasimha, Pankaj Mithal
ITEM NO.19 COURT NO.15 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1352/2024 in W.P.(C) No. 259/2024
AJIT SINGH TOMAR Petitioner(s)
VERSUS
PACL LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.123798/2024-RESTORATION )
Date : 09-08-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Randhir Kumar Ojha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Having heard the learned counsel appearing for the petitioner, we recall the order dated 03-05-2024 and restored the W.P.(C) No.259/2024 to its original number.
2. Application for restoration is allowed. Miscellaneous Application is disposed of accordingly.
3. Learned counsel for the petitioner shall serve a copy of this writ petition to Mr. Pratap Venugopal, learned Senior Advocate.
4. List alongwith Civil Appeal No.3310/2015 alongwith other connected matters.
Signature Not Verified (INDU MARWAH) Digitally signed by Indu Marwah Date: 2024.08.09 (NIDHI WASON) AR-cum-PS 17:11:26 IST Reason: COURT MASTER (NSH)