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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in The Rajasthan Silicosis Rules, 1955

(b)The Medical Officer so requested by the Commissioner shall, without avoidable delay, make the necessary examination and forward his report to the Commissioner in Form 'E' and, if Silicosis has been found to be present in the lungs of the deceased, such lungs shall accompany the report.