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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(5) in West Bengal Land Reforms Act, 1955

(5)[ On the [plot of land] [[Substituted by West Bengal Act No. 50 of 1981, w.r.e.f. 7.8.1969; the old sub-section read as follows :