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[Cites 0, Cited by 56] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in The Gujarat Prevention of Anti-Social Activities Act, 1985

(g)"immoral traffic offender "means a person who habitually commits or abets the commission of any offence under the Suppression of Immoral Traffic in Women and Girls Act, 1956;