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Supreme Court of India

Madhav Prasad Aggarwal vs Axis Bank Ltd on 1 July, 2019

Equivalent citations: AIRONLINE 2019 SC 1084, (2019) 2 CLR 512 (SC), (2019) 2 WLC(SC)CVL 526, (2019) 3 ALL RENTCAS 513, (2019) 3 BANKCAS 314, (2019) 3 CIVILCOURTC 583, (2019) 3 CURCC 323, (2019) 3 ICC 954, (2019) 3 JCR 261 (SC), (2019) 3 KER LT 363, (2019) 3 PLR 630 (SC), (2019) 3 RECCIVR 510, (2019) 4 ALLMR 934, (2019) 4 CIVLJ 240, (2019) 5 ALL WC 4698, 2019 (7) SCC 158, (2019) 9 SCALE 64, (2020) 138 ALL LR 729, (2020) 205 ALLINDCAS 42

Author: A.M. Khanwilkar

Bench: A.M. Khanwilkar, Dinesh Maheshwari

Signature Not Verified Digitally si: ARJUN BI