Delhi High Court - Orders
Rishima Investments Sa Llc vs Shristi Infrastructure Development ... on 17 August, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~16 & 17 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2021 & EX.APPL.(OS) 651/2021,
EX.APPL.(OS) 769/2021, EX.APPL.(OS) 775/2021
RISHIMA INVESTMENTS SA LLC ..... Decree Holder
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Ms. Anshula Laroiya, Ms. Bani Dikshit,
Mr.Vinayak Mehrotra, Advs.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED ..... Judgement Debtor
Through: Mr. Manoj K Singh, Mr.Vijay K
Singh, Mr.Kumar Shashwat Singh Sawno,
Mr.Ayush Srivastava, Mr.Ratik Sharma, Advs.
+ O.M.P.(EFA)(COMM.) 5/2019 & EX.APPL.(OS) 374/2019,
EX.APPL.(OS) 375/2019, EX.APPL.(OS) 524/2019,
EX.APPL.(OS) 330/2021, EX.APPL.(OS) 770/2021 and
EX.APPL.(OS) 854/2021
RISHIMA SA INVESTMENTS LLC (MAURITIUS)
..... Decree Holder
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Ms. Anshula Laroiya, Ms. Bani Dikshit,
Mr.Vinayak Mehrotra, Advs.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED & ANR. ..... Judgement Debtors
Through: Mr. Manoj K Singh, Mr.Vijay K
Singh, Mr.Kumar Shashwat Singh Sawno,
Mr.Ayush Srivastava, Mr.Ratik Sharma, Advs.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
OMP (EFA) (COMM) 5/2019 & 6/2021 Page 1 of 2
Signing Date:20.08.2021
20:40:00
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 17.08.2021 (Video-Conferencing) O.M.P.(EFA)(COMM.) 6/2021 O.M.P.(EFA)(COMM.) 5/2019
1. Owing to paucity of time, it is not possible to take up these matters today.
2. Re-notify for hearing on 8th September, 2021 at the end of the Board, subject to part-heard matters, if any.
C. HARI SHANKAR, J AUGUST 17, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI OMP (EFA) (COMM) 5/2019 & 6/2021 Page 2 of 2 Signing Date:20.08.2021 20:40:00