Delhi High Court - Orders
Abhilash Shukla vs M/S Online Micro Services Pvt Ltd on 23 February, 2026
Author: Prateek Jalan
Bench: Prateek Jalan
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 8780/2025 & CRL.M.A. 36569/2025, CRL.M.A.
36570/2025, CRL.M.A. 36586/2025
ABHILASH SHUKLA .....Petitioner
Through: Mr. Hemant Kumar, Mr. Swaraj
Maurya and Mr. Harsh Ranjan,
Advocates.
versus
M/S ONLINE MICRO SERVICES PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.02.2026 The matter could not be taken up for hearing due to paucity of time.
List on 19.03.2026.
BY ORDER COURT MASTER FEBRUARY 23, 2026 sh This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2026 at 20:42:16