Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Abhilash Shukla vs M/S Online Micro Services Pvt Ltd on 23 February, 2026

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~28
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 8780/2025 & CRL.M.A. 36569/2025, CRL.M.A.
                                    36570/2025, CRL.M.A. 36586/2025
                                    ABHILASH SHUKLA                                                    .....Petitioner
                                                 Through:                             Mr. Hemant Kumar, Mr. Swaraj
                                                                                      Maurya and Mr. Harsh Ranjan,
                                                                                      Advocates.

                                                                  versus

                                    M/S ONLINE MICRO SERVICES PVT LTD                                                 .....Respondent
                                                  Through:

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                  ORDER

% 23.02.2026 The matter could not be taken up for hearing due to paucity of time.

List on 19.03.2026.

BY ORDER COURT MASTER FEBRUARY 23, 2026 sh This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2026 at 20:42:16