Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Goa - Subsection Section 7(4) in The Goa, Daman and Diu School Education Act, 1984 (4)No payment, out of the aid given for salary, allowance and provident fund of employees of the school, shall be made for any other purpose.
