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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(2)(a) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(a)more than one mark is placed against any candidate's name; or