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State of Rajasthan - Section

Section 44 in Rajasthan Registration Rules, 1955 Volume II

44. Responsibility of the Registration Clerks.

- The Sub-Registrar is responsible for the proper working of the office, but this does not absolve the registration clerks from the responsibility for the work allotted to them. In offices where there are two or more registration clerks, the work should be distributed equally amongst them by the Sub-Registrar.