Rajasthan High Court - Jodhpur
Vijay Kumar vs Kuldeep Ranka And Anr on 15 January, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 932/2018
Vijay Kumar
----Petitioner
Versus
Kuldeep Ranka And Anr.
----Respondent
For Petitioner(s) : Mr. Devendra Soni.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 15/01/2019 It is submitted by learned counsel for the petitioner that the additional directions issued by this Court while deciding S.B. Civil Contempt Petition No.610/2016, have not been complied with.
In view of the submissions made, issue notice to the respondents to show cause as to why contempt proceedings be not initiated against them, returnable in four weeks.
(ARUN BHANSALI),J 90-PKS/-
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