Supreme Court - Daily Orders
Satish Mahadeorao Uke vs Devendra Gangadhar Fadnavis on 18 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.21 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).24837/2019
(Arising out of impugned final judgment and order dated 22-08-2019
in CACAO No. 1533/2019 passed by the High Court Of Judicature At
Bombay At Nagpur)
SATISH MAHADEORAO UKE Petitioner(s)
VERSUS
DEVENDRA GANGADHAR FADNAVIS Respondent(s)
(FOR ADMISSION )
Date : 18-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Shree Pal Singh, AOR (Not Present)
For Respondent(s)
The Court made the following
O R D E R
None appears on behalf of the petitioner even on the second call.
The special leave petition is dismissed for non-prosecution.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.12.18 17:14:00 IST Reason: