Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 514] [Entire Act] State of Uttar Pradesh - Subsection Section 514(4) in Uttar Pradesh Municipal Corporation Act, 1959 (4)Sales of immovable property under this section shall be held in the manner laid down in the rules.
