National Green Tribunal
Kaiga Anuvidyut Sthawarad vs Nuclear Power Corporataion Of India Ltd ... on 1 July, 2022
Bench: K. Ramakrishnan, Satyagopal Korlapati
Item No.07: Court No - 1
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Appeal No. 14 of 2019 (SZ) &
I.A. No. 19 of 2020 (SZ)
(Through video conference)
IN THE MATTER OF:
Kaiga Anuvidyut Sthawarad and Others.
... Appellant(s)
Versus
Nuclear Power Corporation of India...
(NPCIL) and Others. ...Respondent(s)
Date of hearing: 01.07.2022.
CORAM:
HON'BLE Mr. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Appellant(s): Mr. B.S. Pai
For Respondent(s): Mr. Krishna Srinivasan, Mr. Shivathanu Mohan
Mr. Vadiraj Anirudh, Mr. Jagvir Singh Ruhaz,
Dr. Jitendra Singh, Mr. S. Venu Gopal for
M/s. Ramasubramaniam Associates for R1
Mr. Meyyappan represented
1
Mrs. Me. Saraswathy for R2
ORDER
1. The above appeal has been posted today for further hearing.
2. Heard the counsel appearing for the project proponent.
3. For hearing the learned counsel appearing for Ministry of Environment, Forests and Climate Change (MoEF&CC) and reply by the appellant, post the matter on 05.07.2022.
Sd/-
......................................J.M. (Justice K. Ramakrishnan) Sd/-
.......................................E.M. (Dr. Satyagoplal Korlapati) Appeal No. 14/2019(SZ) & I.A. No 19/2020 (SZ) 01.07.2022, Sr. 2