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National Green Tribunal

Kaiga Anuvidyut Sthawarad vs Nuclear Power Corporataion Of India Ltd ... on 1 July, 2022

Bench: K. Ramakrishnan, Satyagopal Korlapati

Item No.07:                                                       Court No - 1


              BEFORE THE NATIONAL GREEN TRIBUNAL
                      SOUTHERN ZONE, CHENNAI
                        Appeal No. 14 of 2019 (SZ) &
                           I.A. No. 19 of 2020 (SZ)
                               (Through video conference)



IN THE MATTER OF:

Kaiga Anuvidyut Sthawarad and Others.
                                                            ... Appellant(s)

                                       Versus

Nuclear Power Corporation of India...

(NPCIL) and Others.                                         ...Respondent(s)

Date of hearing: 01.07.2022.

CORAM:

      HON'BLE Mr. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
      HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


For Appellant(s):                 Mr. B.S. Pai


For Respondent(s):                Mr. Krishna Srinivasan, Mr. Shivathanu Mohan
                                  Mr. Vadiraj Anirudh, Mr. Jagvir Singh Ruhaz,
                                  Dr. Jitendra Singh, Mr. S. Venu Gopal for
                                  M/s. Ramasubramaniam Associates for R1
                                  Mr. Meyyappan represented

                                           1
                               Mrs. Me. Saraswathy for R2


                                     ORDER

1. The above appeal has been posted today for further hearing.

2. Heard the counsel appearing for the project proponent.

3. For hearing the learned counsel appearing for Ministry of Environment, Forests and Climate Change (MoEF&CC) and reply by the appellant, post the matter on 05.07.2022.

Sd/-

......................................J.M. (Justice K. Ramakrishnan) Sd/-

.......................................E.M. (Dr. Satyagoplal Korlapati) Appeal No. 14/2019(SZ) & I.A. No 19/2020 (SZ) 01.07.2022, Sr. 2