Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(xv) in Punjab Urban Planning and Development Authority (Building) Rules, 1996 (xv)'floor area ratio' means the ratio derived by dividing the total covered area of all floors, excluding the area of basement storey by the are of plot;
