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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(11) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(11)If there is only one duly nominated candidate, there shall be no poll and such candidate shall be declared by the Chief Election Authority to have been duly elected as Chairperson of the Board. If there are two or more duly nominated candidates, the Chief Election Authority shall hold election of Chairperson of the Board by secret ballot.