Calcutta High Court (Appellete Side)
Barasat Ams Educational Welfare Trust vs State Of West Bengal & Ors on 25 October, 2023
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
Sl. No.11 25.10.2023
Court no.5 subha IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE W.P.A. 24396 of 2023 Barasat AMS Educational Welfare Trust Vs. State of West Bengal & Ors. Mr. Pintu Karar ..for the petitioner. An accommodation has been prayed for on behalf of the petitioner.
None appears on behalf of the State. List this writ petition under the same heading on 1st November, 2023 before the Vacation Bench.
All concerned parties are to act in terms of a copy of this order downloaded from the official website of this court.
(Tirthankar Ghosh, J.)