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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 38 in Delhi and Ajmer Rent Control Act, 1952

38. Act to over-ride other laws.

- The provisions of this Act and of the rules made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any such law.