Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Bihar - Subsection Section 97(a) in Bihar Excise Act, 1915 (a)any distillery, brewery, warehouse, or other place of storage licensed, established, authorised, or continued under this Act, or
