Madhya Pradesh High Court
Piyush Mishra vs The State Of M.P. And Ors. on 16 July, 2015
1 W.P.No.1791/2004 16.07.2015 Matter has been notified at item No.1 under category "Environment Caxses - Mines and Minerals Cases" and at serial No.32 of the weekly list.
None appears for the petitioner. Dismissed for non- prosecution.
(A.M. Khanwilkar) (K.K.Trivedi)
Chief Justice Judge
shukla