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Central Provinces And Berar - Section

Section 13 in C. P. and Berar General Clauses Act, 1914

13. [ Powers conferred to be exercisable from time to time. [This section was substituted by the C.P. and Berar General Clauses (Amendment) Act, 1941 (I of 1941), Section 2.]

- Where, by any [Madhya Pradesh Act], any power is conferred then, unless a different intention appears, that power may be exercised from time to time as occasion requires.]