Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Madhya Pradesh - Subsection Section 7(2) in The M.P. Bhumi Vikas Rules, 1984 (2)The Authority shall appoint suitable number of Building Inspectors and other Technical Officers having qualifications not less than those prescribed for supervisors in Rule 26 to assist the Building Officer.
