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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(4) in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012

(4)The Ethyl Alcohol content shall be upto 5 percent V/v with a tolerance of + or - 0.5 degrees proof.