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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(3)(iii) in Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of user in Land) Act, 2015

(iii)any injury to any other property, whether movable or immovable, or the earnings of such persons caused in any other manner: