Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 199] [Entire Act] Union of India - Section Section 31 in The Code of Civil Procedure, 1908 31. Summons to witness .- The provisions in sections 27, 28 and 29 shall apply to summonses to give evidence or to produce documents or other material objects.
