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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2)(c) in The Bengal State Aid To Industries Act, 1931

(c)[ the matters referred to in sub-section (2) of section 18 ;] [Clause (c) first omitted by Government of India (Adaptation of India Laws) Order, 1937, then again inserted by W.B. Act 15 of 1954.]