Chattisgarh High Court
M/S Rayalseema Concrete Sleepers Pvt. ... vs Commissioner Of Commercial Tax on 12 September, 2022
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
TAXC No. 69 of 2022
M/s Rayalseema Concrete Sleepers Pvt. Ltd. Versus Commissioner Of Commercial Tax
12/09/2022 On the request of Mr. Gary Mukhopadhyay, learned
counsel, appearing on behalf of Mr. Neelabh Dubey, learned
counsel for the petitioner, two weeks' time is granted to cure the
defects.
Mr. Vikram Sharma, learned Deputy Government Advocate,
appearing for the respondent, is present.
Sd/- Sd/-
(Arup Kumar Goswami) (Deepak Kumar Tiwari)
Chief Justice Judge
Amit