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State of Rajasthan - Section

Section 106 in The Rajasthan Distilleries Rules, 1977

106. Margin of strength allowed.

- In proving spirit issued at fixed strengths of 25 degree, 35 degree and 50 degree U.P. it will be sufficient for the officer-in-charge to satisfy himself that the strength is within[tolerance limit of 0.56 above or 0.50 B below] [ Substituted '0, 50B over' by Notification No. F. 32(B)(1) Ex/L/2014-Part-IV/1068, dated 10.7.2017-Rajasthan Gazette Extraordinary Part 2(A), dated 31.7.2017, Page 7 (w.e.f. 23.6.1977).] the reputed strength. [The issue of spirit below or above the prescribed tolerance limit is not permitted.] [Substituted 'The issue of spirit below the fixed strength is not permitted.' by Notification No. F. 32(B)(1) Ex/L/2014-Part-IV/1068, dated 10.7.2017-Rajasthan Gazette Extraordinary Part 2(A), dated 31.7.2017, Page 7 (w.e.f. 23.6.1977).]