Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 3 in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

3. Admixture of cotton.

- Where any cotton belonging to any variety given in the Schedule appended to these rules, contains a mixture of more than five percent of any other variety of cotton, such mixture shall mean an admixture of cotton within the meaning of clause (aa) of Section 2.