Section 1(a) in The Punjab Value Added Tax Act, 2005
(a)for the words "the State of Punjab" and "State" except under:-(i)Long title;(ii)Explanation (3) of Section 2(t) (v);(iii)Explanation (4)(v) of Section 2(t)(v);(iv)in Section 4 (18); and(v)in the words 'inter-State' appearing in: -
